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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(2)The Registrar may, after making such inquiry as he thinks necessary, either make the entry applied for or reject the application for reasons to be recorded in writing.