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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(3)(c) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)specialized services in conflict or disaster affected areas to prevent neglect by providing family counselling, sponsorship, play groups, creches, day care centres and such child-friendly spaces as needed ;