Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act] State of West Bengal - Subsection Section 88(1)(e) in The Asansol Municipal Corporation Act, 1990. (e)construction, purchase, organisation, maintenance, extension and management of mechanically propelled transport facilities for the convenience of the public;