Supreme Court - Daily Orders
Baban Shankar Daphal vs The State Of Maharashtra on 12 October, 2023
Bench: Vikram Nath, Rajesh Bindal
ITEM NO.803 COURT NO.9 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1675/2015
BABAN SHANKAR DAPHAL & ORS. Appellant(s)
VERSUS
THE STATE OF MAHARASHTRA Respondent(s)
Date : 12-10-2023 This appeal was Mentioned today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Mr. Ravindra Keshavrao Adsure, AOR (Mentioned by)
For Respondent(s) Mr. Aaditya Aniruddha Pande, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list the matter on 22nd November, 2023.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.10.12 17:15:00 IST Reason: