Section 1(1) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018
(1)These regulations may be called the Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018.These regulation aim at encouraging an independent, strong and effective distribution channel for National Pension System and other schemes regulated and administered under the provisions of the Pension Fund Regulatory and Development Authority Act, 2013 (23 of 2013) and to ensure that market practices of the points of presence towards provision of old age income security are fair, efficient and transparent for the promotion and protection of interest of the subscribers.
