Section 1(3) in Tamil Nadu Nurses And Midwives Act, 1926
(3)Commencement. - It shall come into force on such date as the [State Government] [The words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order of 1937 and the word 'State' was substituted for 'Provincial' by the Adaptation Order of 1950.] may, by notification, appoint.
