Himachal Pradesh High Court
Sanju Sharma vs . State Of H.P. on 12 January, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sanju Sharma Vs. State of H.P. .
Cr.M.P. (M) No. 2303 of 2022 12.1.2023 Present: Mr.Divya Raj Singh, Advocate, for the petitioner.
Mr.Harinder Singh Rawat, Additional Advocate General, for the respondent.
As prayed on consideration on 7th March, 2023.
r behalf of petitioner, list for (Vivek Singh Thakur), th 12 January, 2023 (Judge) (Keshav) ::: Downloaded on - 12/01/2023 20:39:10 :::CIS