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[Section 3]
[Entire Act]
State of Bihar - Subsection
Section 3(2) in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007
| Category of the trading licence | Annual volume of electricity to be traded | Net worth requirement (Rs. Crores) |
| A | Upto 50 Ml) | 1.00 |
| B | Above 50 MU and upto 100 MU | 1.50 |
| C | Above 100 MU and upto 200 MU | 3.00 |
| D | Above 200 MU and upto 300 MU | 4.50 |
| E | Above 300 MU and upto 400 MU | 6.00 |
| F | Above 400 MU and upto 500 MU | 7.50 |
| G | Above 500 MU and | 10.00 |