Himachal Pradesh High Court
Kamini Sood vs . Sapna Puri & Another on 17 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Kamini Sood vs. Sapna Puri & another .
RSA No.219 of 2021-B 17.03.2022 Present: Mr.Ajay Sharma, Advocate, vice Mr.Peeyush Verma, Advocate, for the appellant.
Mr. Romesh Verma, Advocate, for respondent No.1.
RSA No.219 of 2021 As prayed on behalf of the appellant, matter is adjourned.
List after two weeks.
CMP No.14779 of 2021 Rejoinder, as prayed, be filed within two weeks.
List alongwith main appeal on next date of hearing.
(Vivek Singh Thakur) Judge March 17, 2022 (Purohit) ::: Downloaded on - 17/03/2022 20:13:09 :::CIS