Section 2 in The Societies Registration (Maharashtra) Rules, 1971
2. Definitions .
- In these rules, unless the context requires otherwise-(a)"Act" means the Societies Registration Act, 1860;(b)"Assistant Registrar" means an Assistant Registrar of Societies appointed under Section IB ;(c)"Registrar" means the Registrar of Societies appointed under Section IB;(d)"Schedule" means a Schedule appended to these rules;(e)"Section" means a section of the Act.
