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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(4) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(4)Every constituency of Janpad Panchayat and Zila Panchayat shall be assigned a serial number in the name of Janpad Panchayat and Zila Panchayat as the case may be.