Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A(2)] [Section 5A] [Entire Act] State of Tamilnadu - Subsection Section 5A(2)(a) in The Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969 (a)one landless agricultural labourer belonging to the Scheduled Castes or Scheduled Tribes;