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[Cites 0, Cited by 0] [Section 188(3)] [Section 188] [Entire Act]

Union of India - Subsection

Section 188(3)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)the station master on duty in advance on receiving such advice shall take steps, as far as possible, to receive such train on main line and also set the route onwards, stop all other movement via or near the line on which it is being received but reception signal shall not be taken 'OFF' until the cause of not exchanging all right signal from the Loco pilot through approved secured means of communication have been ascertained and in case he is not able to contact the loco pilot, the train shall be declared a runaway train and action taken as advised by the controller.