Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(3)(iii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(iii)formulate, modify or revise schemes for the constitution or reconstitution of departments of teaching, research and extension education;