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State of Assam - Section

Section 45 in Assam State Capital Region Development Authority Act, 2017

45. Land pooling policy.

- The Authority shall execute land pooling scheme for intending land owners volunteering to surrender their land against a guarantee return of a developed and reconstituted plot/land. The Land Pooling policy for Guwahati Metropolitan Area-2025 and Guwahati (Master Plan Area 2025) Land Pooling Regulation, 2016 shall be adopted for development of State Capital Region.Chapter-IX Miscellaneous