Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] Union of India - Subsection Section 101(3) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001 (3)The Registrar shall remove from the register of layout-design agents, the name of any registered layout-designs agent who is dead.
