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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(2) in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974

(2)Every affidavit shall conclude as follows
"I do| swear in the name of Godsolemnly affirm| that this is my name and| Thumb impressionSignature| and that the contents of this affidavit are true.
I| further swearsolemnly affirm| that what is stated in paragraph (give numbers) is true to my personal knowledge and what is stated in paragraphs
(give numbers) is true to my information and is believed by me to be true."