Section 6(8)(b) in The Orissa Compulsory Labour Rules, 1948

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State of Odisha - Subsection

Section 6(8)(b) in The Orissa Compulsory Labour Rules, 1948

(b)Detailed instructions are laid down separately to ensure that kudimaramat is regularly done by the raiyats by the year. It is the duty of the Collector and Revenue Divisional Officer, as the case may be, to see that these instructions are followed.

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State of Odisha - Subsection

Section 6(8)(b) in The Orissa Compulsory Labour Rules, 1948