Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(21) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

21.0Cylinders/Containers of gas shall be marked or labelled legibly as per IMDG Code with the name of the gas. Cases in which cylinders/containers of gas are packed shall also be marked or labelled likewise.