Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 19 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual 19. Quorum of meeting [Rule 110 (5), U.P.Z.A. & L.R. Rules]. - The quorum for a meeting shall be 50 per cent of the total number of members of the Bhumi Prabandhak Samiti.
