Delhi High Court - Orders
G. S Developers & Contractors Pvt. Ltd vs Alpha Corp Development Private Limited ... on 16 January, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 203/2022
G. S DEVELOPERS & CONTRACTORS PVT. LTD
..... Petitioner
Through: Mr Mohit Chaudhary, Mr Kunal
Sachdeva and Ms Srishti Bajpai,
Advs.
versus
ALPHA CORP DEVELOPMENT PRIVATE LIMITED & ANR.
..... Respondents
Through: Mr Sougat Sinha and Ms R Gayathri
Manasa, Advs. for R-1 and R-2.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 16.01.2024
List on 12.02.2024.
JASMEET SINGH, J
JANUARY 16, 2024
sr
Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 16:52:34