Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 18] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Indian Medical Council Act, 1956

(2)The President and Vice-President of the Council shall be elected by the members of the Council from amongst themselves.