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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(3) in Bombay Khadi and Village Industries Act, 1960

(3)Subject to the provisions of clause (c) of sub-section (1). the remuneration, allowances and other conditions of service of the officers and servants of a Board shall be such as may be determined by regulations.