Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 73] [Entire Act] State of Bihar - Subsection Section 73(f) in The Bihar Prohibition And Excise Act, 2016 (f)Any other officer or agency or force, armed or otherwise, authorized for this purpose by the State Government;
