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[Cites 0, Cited by 0] [Section 25A] [Entire Act]

State of Odisha - Subsection

Section 25A(1) in The Orissa Agricultural Produce Markets Rules, 1958

(1)Every Market Committee shall have a Secretary appointed by the Market Committee with the approval of the Board, who shall be the Chief Executive and custodian of all records and properties of the market Committee.