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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(1)(a) in The Delhi Value Added Tax Act, 2004

(a)sells or otherwise disposes of his business or any part of his business or any place of business, or effects or comes to know of any other change in the ownership of the business; or