Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act] State of West Bengal - Subsection Section 65(2)(b) in The West Bengal Primary Education Act, 1973 (b)the primary schools referred to in clause (a) shall be under the control and management of the Primary School Council established for such district;