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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(4) in Rajasthan Public Procurement Rules, 2012

(4)The NIB for goods, works or services estimated to cost above Rs.100.00 lakh may also be sent to the Director General, Intelligence and Statistics, Kolkata for publication in Indian Trade Journal.