Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Section 12] [Entire Act] Union of India - Subsection Section 12(1) in The Specific Relief Act, 1963 (1)Except as otherwise hereinafter provided in this section the court shall not direct the specific performance of a part of a contract.
