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State of Uttar Pradesh - Section

Section 072 in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

072.

In exercise of the powers under clauses (v), (w) and (y) of sub-section (2) of section 94, read sub-section (3) of section 58 and sections 59 and 60 of the Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 (U.P. Act No. I of 1966) the Governor is pleased to make the following rules regarding raising of loans by the Board.