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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(31) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(31)“Teacher” means a Professor, an Associate Professor, Assistant Professor or any other person appointed or recognized by the University for the purpose of conducting Teaching/Research/ Extension programmes, and any other person declared by the statutes to be a teacher;