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[Cites 0, Cited by 0] [Section 205] [Entire Act]

Union of India - Subsection

Section 205(1) in The Army Rules, 1954

(1)For use when the transfer is in accordance with the conditions of the person's enrolment.
(Name)...................was transferred to the Reserve from (date).....................
Strike out the line which is not applicable. He was not given the option of extending his Army service.
Or
He was given the option of extending his Army service, butelectednot to exercise it.
Signed at..................this....................day of....................20............................................................Signature of commanding officer