Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(4) in The Central Silk Board Silkworm Seed Regulations, 2010 (4)The moths shall be decoupled at night and the females shall be allowed to lay eggs in nylon bags for seventy two hours or shall be tied up individually with kharika.
