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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Karnataka - Subsection

Section 19(1)(j) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(j)raising any land which the Authority may consider expedient to raise to facilitate its plan of action in general and better drainage in particular;