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Himachal Pradesh High Court

Dikit Butith And Others vs . State Of Hp on 31 August, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Dikit Butith and others vs. State of HP .

and others CWP No. 5971 of 2022 31.08.2022 Present: Mr. Maan Singh, Advocate for the petitioners.

Mr. Rajinder Dogra, Sr. Addl. A.G with Mr. Vinod Thakur, Addl. A.G, Mr. Shiv Pal Manhans, Addl. A.G and Mr. Bhupinder Thakur, Dy. A.G for the respondents-State.

Issue notice. Mr. Vinod Thakur, learned Additional Advocate General appears and waives service of notice on behalf of the respondents.

Admit.

CMP No. 11971 of 2022 No ground for interim direction is made out at this stage. The application is accordingly dismissed and stands disposed of.






                                          ( Tarlok Singh Chauhan )
                                                    Judge



             August 31, 2022                  ( Virender Singh )
               (naveen)                             Judge




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