Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 141(2)] [Section 141] [Entire Act]

Union of India - Subsection

Section 141(2)(a) in The Negotiable Instruments Act, 1881

(a)“company” means any body corporate and includes a firm or other association of individuals; and