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[Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(4)(a) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(a)The Commission may at its discretion hold such inquiries and consultations as the Commission may consider appropriate while dealing with the application for approval for the investment to be made by the Licensee.