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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(3) in The Haryana and Punjab Agricultural Universities Act, 1970

(3)The Academic Council shall consist of
(a)the Vice-Chancellor;
(b)the Deans of the colleges of the University;
(c)the Dean of Post-Graduate Studies;
(d)the Director of Extension Education;
(e)the Director of Research;
(f)the Head of one Department from each college, to be selected by the respective college.