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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(g) in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

(g)"Curriculum" means the course offered by the Board of Secondary Examinations in Higher Secondary Schools in Tamil Nadu with respect to the School Leaving Certificate after completing higher secondary (plus two) studies;