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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Jharkhand - Subsection

Section 104(ix) in Bihar Education Code, 1961

(ix)to countersign and draw the bills for Upper Primary Scholarships due to Hindu and Muhammadan girls who are unable to attend any recognised schools but are permitted to draw scholarships in accordance with Article 652 of the Education Code. Before doing so, she should satisfy herself about the satisfactory progress of the scholars;