Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30A] [Entire Act]

State of Rajasthan - Subsection

Section 30A(2) in The Rajasthan Municipalities (Election) Rules, 1994

(2)At each polling station, there shall be set up one or more voting compartments in which the voters can record their votes free from observation.