Section 10 in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005
10. Minimum requirement of constituting a Sports Association.
(1)A State Level Sports Association shall be constituted by a minimum of six District Level Sports Associations;(2)A District Level Sports Association shall be constituted by a minimum of three Primary Sports Bodies;(3)A Primary Sports Body shall be constituted by a minimum of seven individuals.
