Allahabad High Court
Shiv Bhushan Dwivedi vs State Of U.P. Through Secy. Dharmarth ... on 19 July, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 32 Case :- SPECIAL APPEAL No. - 697 of 2010 Petitioner :- Shiv Bhushan Dwivedi Respondent :- State Of U.P. Through Secy. Dharmarth Karya Vibhag & Others Petitioner Counsel :- Kshetresh Chandra Shukla Respondent Counsel :- C.S.C. Hon'ble R.K. A2rawal.J.
Hon'ble Abhinava Upadhya,J. Admit.
List for hearing before appropriate Bench. Order Date :- 19.7.2010 RK/-