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Allahabad High Court

Shiv Bhushan Dwivedi vs State Of U.P. Through Secy. Dharmarth ... on 19 July, 2010

Author: Abhinava Upadhya

Bench: Abhinava Upadhya

Court No. - 32
Case :- SPECIAL APPEAL No. - 697 of 2010

Petitioner :- Shiv Bhushan Dwivedi

Respondent :- State Of U.P. Through Secy. Dharmarth Karya Vibhag &
Others

Petitioner Counsel :- Kshetresh Chandra Shukla

Respondent Counsel :- C.S.C.

Hon'ble R.K. A2rawal.J.

Hon'ble Abhinava Upadhya,J. Admit.

List for hearing before appropriate Bench. Order Date :- 19.7.2010 RK/-