Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Asha Education Society And Anr. vs Prakash Sitaram Bhoyar And Anr. on 25 February, 2016

  ITEM NO.97                           REGISTRAR COURT. 2                  SECTION IX

                                S U P R E M E C O U R T O F          I N D I A
                                        RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR MR. M V RAMESH

  Civil Appeal               No(s).     6490-6491/2008

  ASHA EDU. SOCIETY & ANR.                                               Appellant(s)

                                                  VERSUS

  PRAKASH SITARAM BHOYAR & ANR.                                          Respondent(s)


  Date : 25/02/2016 These appeals were called on for hearing today.


  For Appellant(s)                     Mr.Brij Kishor Sah,Adv.
                                       Mr. Shivaji M. Jadhav,Adv.


  For Respondent(s)
                                       Ms. Anagha S. Desai,Adv.
                                       Ms. Asha Gopalan Nair,Adv.



                         UPON hearing the counsel the Court made the following
                                            O R D E R

Ld.counsel for the appellant and the respondent No.1 have already filed the statement of case. Ld.counsel for the respondent No.2 has failed to file the same within the statutory period. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

Registrar SB Reason: