Section 15 in Potti Sreeramulu Telugu University Act, 1985
15. Authorities of the University.
- The following shall be the authorities of the University, namely: -(i)The Executive Council;(ii)The Academic Senate;(iii)The Planning and Monitoring Board;(iv)The Finance Committee;(v)The Schools and Centres;(vi)The Boards of Studies; and(vii)Such other bodies as the statutes may declare to be authorities of the University.
