Section 3 in The Warehousing (Development and Regulatory Authority) Annual Statement of Accounts and Records Rules, 2010
3. Annual statement of accounts and other relevant records.
- At the expiration of a period of twelve months ending on 31st March of every year, the Authority shall, with reference to that period, prepare a balance-sheet, an income and expenditure account and receipt and payment account in the following Forms, namely :-(a)Balance Sheet in Form "A";(b)Income and Expenditure Account in Form "B";(c)Receipt and Payment Account in Form "C".
