Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 465(1)] [Section 465] [Entire Act]

State of Jharkhand - Subsection

Section 465(1)(a) in Jharkhand Municipal Act, 2011

(a)for keeping horses, cattle or other quadruped animals or birds for transportation, sale or hire or for sale of the produce, or