Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49F] [Entire Act] Union of India - Subsection Section 49F(2) in The Wild Life (Protection) Act, 1972 (2)The designated Scientific Authority shall advise the Management Authority in such matters as may be referred to it by the Management Authority.
