Allahabad High Court
Ganga Sagar Tiwari (Since Deceased) And ... vs State Of U.P. And Others on 3 August, 2010
Author: R.K. Agrawal
Bench: R.K. Agrawal
Court No. - 32 Case :- SPECIAL APPEAL No. - 1164 of 2008 Petitioner :- Ganga Sagar Tiwari (Since Deceased) And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- V.P.Varshney Respondent Counsel :- C.S.C.,Upendra Mishra Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava UDadhVa.J. The case has been called out in the revised list. Nobody has appeared to press this appeal on behalf of the appellants. The special appeal is dismissed for want of prosecution.
Order Date :- 3.8.2010 mt