Section 35(2)(ii) in Estate Duty act, 1953

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Union of India - Subsection

Section 35(2)(ii) in Estate Duty act, 1953

(ii)the amount which bears to the total amount of estate duty which would have been payable on the estate had it wholly consisted of property of the nature described in clause (b) the same proportion as the value of such property bears to the value of the estate.

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Union of India - Subsection

Section 35(2)(ii) in Estate Duty act, 1953